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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(1)(xix) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(xix)to create and promote, on it's own or through public or private partnership, infrastructure of post-harvest handling of agricultural produce, cold storage's, pre-cooling facilities, pack houses and all such infrastructure which is required to develop modern market system;