Section 2(e) in Telangana Co-operative Spinning Mills (Regulation) Act, 1983
(e)'Relief Undertakings Act' means the [Telangana] [Adapted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Relief Undertakings (Special Provisions) Act, 1971; (Act 19 of 1971).
