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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(ab) in The Anna University of Technology, Tirunelveli Act, 2007

(ab)to suspend and take disciplinary action on the [University Assistant Professors, University Associate Professors] [Substituted for 'University Lecturers, University Assistant Professors, University Readers' by Act No. 25 of 2010, dated 11.06.2010.], University Professors and the teachers and other employees of the University;