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State of Rajasthan - Section

Section 14 in Rajasthan Partnership Rules, 1952

14. Conditions of Inspection.

- The register shall be open to inspection on written application. The file of the documents kept in the Registrar's office shall similarly be open to inspection by any person applying therefore provided the applicant satisfies the Registrar that he has sufficient interest in the contents of the document of which he applies for inspection and that a mere inspection of the register will not serve his purpose.All inspections under this rule shall take place during business hours in the presence of the Registrar or some person appointed by him in that behalf.