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[Cites 0, Cited by 0] [Section 128A] [Entire Act]

State of Odisha - Subsection

Section 128A(ii) in Orissa Municipal Rules, 1953

(ii)The Subsidiary Cash Book shall be closed regularly after striking the totals of the day. The grand totals of the receipts and expenditure and the closing balance shall be cast daily. The analysis of the closing balance shall also be prepared daily and book signed by the administrator of the fund after check by the Head/Ministerial Officer.