Section 35(2)(c) in Kerala Labour Welfare Fund Act, 1975

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(2)(c) in Kerala Labour Welfare Fund Act, 1975

(c)all funds and other property vested in the Board shall, during the period of supersession, vest in the authority or person referred to in clause (b); and

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State of Kerala - Subsection

Section 35(2)(c) in Kerala Labour Welfare Fund Act, 1975