Rajasthan High Court - Jodhpur
Pali Water Pollution Control ... vs The Regional Officer on 26 July, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
(1 of 1) [CRLMP-2295/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 2295/2021
Pali Water Pollution Control Refinement And Research
Foundation, Cetp, Madiya Road, Industrial Area, Plant No. 2, Pali
(Raj.).
----Petitioner
Versus
The Regional Officer, Regional Office, Rajasthan State Pollution
Control Board, Pali (Raj.).
----Respondent
For Petitioner(s) : Mr.Ashok Changani.
For Respondent(s) : Mr.Mahipal Bishnoi, PP.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 26/07/2021 In wake of second surge in the COVID-19 cases, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.
Issue notice to respondents, returnable within a period of six weeks.
In the meanwhile, no coercive action shall be taken against the petitioner in connection with the proceedings in Criminal Revision Petition No.85/2018 (Suresh Chand Gupta Vs. State). However, the petitioner shall be required to join the proceedings.
List a/w S.B. Crl.Misc. Petition No.2259/2021.
(DR.PUSHPENDRA SINGH BHATI),J.
160-SPhophaliya/Jitender/-
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