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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(2)(k) in The Orissa Ayurvedic Medicine Act, 1960

(k)regulating the conditions, restrictions and exceptions subject to which Ayurvedic practitioners being residents of Orissa but having obtained qualifications from medical institutions in States outside Orissa, whether or not medical institutions in such States have been included in any scheme of reciprocity as provided in Section 28 may practise;