Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Idar Sampa Khalapure And Another ... vs Suresh Dattatraya Sheshrao Kulkarni ... on 22 September, 2025

                                                                 SA 248/18 & Ors.
                                       1

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                                 CORAM        : ARUN R. PEDNEKER, J.

                                 DATE         : 22/09/2025

PER COURT :-

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date. 

                       Matters on board                            Adjourned to
   58 SECOND APPEAL NO. 248 OF 2018 WITH CIVIL APPLICATION NO.     11.12.2025

4248 OF 2018 IN SA/248/2018 WITH CIVIL APPLICATION NO. 1501 OF 2025 IN SA/248/2018 WITH CIVIL APPLICATION NO. 5800 OF 2024 IN SA/248/2018 59 SECOND APPEAL NO. 385 OF 2022 WITH CIVIL APPLICATION NO.

9163 OF 2022 IN SA/385/2022 60 CIVIL APPLICATION NO. 3782 OF 2018 IN SAST/6590/2018 61 CIVIL APPLICATION NO. 8693 OF 2022 IN SA/370/2022 WITH SECOND APPEAL NO. 370 OF 2022 WITH CIVIL APPLICATION NO. 8694 OF 2022 IN SA/370/2022 62 CIVIL APPLICATION NO. 11761 OF 2024 IN SAST/33584/2012 WITH CIVIL APPLICATION NO. 10912 OF 2015 IN SAST/33584/2012 WITH CIVIL APPLICATION NO. 10911 OF 2015 IN SAST/33584/2012 64 CIVIL APPLICATION NO. 10184 OF 2025 IN SA/713/2014 WITH SECOND APPEAL NO. 713 OF 2014 WITH SECOND APPEAL NO. 718 OF 2014 WITH CIVIL APPLICATION NO. 11346 OF 2023 IN SA/713/2014 65 CIVIL APPLICATION NO. 10186 OF 2025 IN SA/899/2006 WITH SECOND APPEAL NO. 899 OF 2006 WITH CIVIL APPLICATION NO. 194 OF 2011 IN SA/899/2006 WITH CIVIL APPLICATION NO. 159 OF 2016 IN SA/899/2006 WITH CIVIL APPLICATION NO. 1072 OF 2013 IN SA/707/2006 WITH CIVIL APPLICATION NO. 3075 OF 2007 IN SA/899/2006 WITH CIVIL APPLICATION NO. 3679 OF 2014 IN SA/899/2006 WITH SECOND APPEAL NO. 707 OF 2006 66 CIVIL APPLICATION NO. 10322 OF 2025 IN WP/725/2025 WITH WRIT PETITION NO. 725 OF 2025 67 WRIT PETITION NO. 865 OF 2025 68 WRIT PETITION NO. 869 OF 2025 69 WRIT PETITION NO. 898 OF 2025 70 WRIT PETITION NO. 966 OF 2025 71 WRIT PETITION NO. 1485 OF 2025 WITH WRIT PETITION NO. 1654 OF 2025 72 WRIT PETITION NO. 1824 OF 2025 WITH WRIT PETITION NO. 1677 12.12.2025 OF 2025 73 WRIT PETITION NO. 2416 OF 2025 74 WRIT PETITION NO. 2477 OF 2025 75 WRIT PETITION NO. 3046 OF 2025 76 WRIT PETITION NO. 3090 OF 2025 77 WRIT PETITION NO. 3093 OF 2025 78 WRIT PETITION NO. 3102 OF 2025 79 WRIT PETITION NO. 3689 OF 2025 WITH CIVIL APPLICATION NO.

4654 OF 2025 IN WP/3689/2025 80 WRIT PETITION NO. 3820 OF 2025 81 WRIT PETITION NO. 4112 OF 2025 SA 248/18 & Ors.

2 82 WRIT PETITION NO. 4462 OF 2025 83 WRIT PETITION NO. 4766 OF 2025 84 WRIT PETITION NO. 4768 OF 2025 85 WRIT PETITION NO. 4771 OF 2025 86 WRIT PETITION NO. 5706 OF 2025 87 WRIT PETITION NO. 5725 OF 2025 88 WRIT PETITION NO. 6756 OF 2025 90 WRIT PETITION NO. 7120 OF 2025 91 WRIT PETITION NO. 7439 OF 2025 92 WRIT PETITION NO. 7700 OF 2025 93 WRIT PETITION NO. 8103 OF 2025 94 WRIT PETITION NO. 8127 OF 2025 95 WRIT PETITION NO. 8513 OF 2025 97 WRIT PETITION NO. 10173 OF 2025 98 WRIT PETITION NO. 10564 OF 2025 99 WRIT PETITION NO. 10808 OF 2025 100 WRIT PETITION NO. 10853 OF 2025 101 WRIT PETITION NO. 897 OF 2025 102 WRIT PETITION NO. 5834 OF 2025 103 WRIT PETITION NO. 7452 OF 2025 104 WRIT PETITION NO. 7453 OF 2025 105 WRIT PETITION NO. 8105 OF 2025 106 WRIT PETITION NO. 8135 OF 2025 107 WRIT PETITION NO. 8475 OF 2025 108 WRIT PETITION NO. 9435 OF 2025 109 WRIT PETITION NO. 9447 OF 2025 110 WRIT PETITION NO. 10517 OF 2025 111 WRIT PETITION NO. 10588 OF 2025 112 WRIT PETITION NO. 10598 OF 2025 113 WRIT PETITION NO. 10617 OF 2025 15.12.2025 114 SECOND APPEAL NO. 455 OF 2014 115 SECOND APPEAL NO. 3 OF 2024

116 WRIT PETITION NO. 11790 OF 2021 WITH CIVIL APPLICATION NO. 7330 OF 2025 IN WP/11790/2021 WITH CIVIL APPLICATION NO. 7335 OF 2025 IN WP/11790/2021 WITH CIVIL APPLICATION NO. 7333 OF 2025 IN WP/11790/2021 WITH CIVIL APPLICATION NO. 7332 OF 2025 IN WP/11790/2021 WITH CIVIL APPLICATION NO. 7329 OF 2025 IN WP/11790/2021 117 WRIT PETITION NO. 1335 OF 2023 118 WRIT PETITION NO. 346 OF 2025 119 WRIT PETITION NO. 357 OF 2025 120 WRIT PETITION NO. 4742 OF 2025 121 WRIT PETITION NO. 5537 OF 2025 122 WRIT PETITION NO. 6621 OF 2025 123 WRIT PETITION NO. 8026 OF 2025 124 WRIT PETITION NO. 8090 OF 2025 125 WRIT PETITION NO. 8102 OF 2025 126 WRIT PETITION NO. 8106 OF 2025 127 WRIT PETITION NO. 8116 OF 2025 128 WRIT PETITION NO. 8118 OF 2025 129 WRIT PETITION NO. 8128 OF 2025 130 WRIT PETITION NO. 8407 OF 2025 131 WRIT PETITION NO. 8410 OF 2025 132 CIVIL APPLICATION NO. 10225 OF 2014 IN SA/676/2014 WITH SECOND APPEAL NO. 676 OF 2014 133 CIVIL APPLICATION NO. 6345 OF 2024 IN SA/145/2024 WITH SECOND APPEAL NO. 145 OF 2024 WITH SECOND APPEAL NO. 144 OF 2024 WITH CIVIL APPLICATION NO. 6344 OF 2024 IN SA/144/2024 134 WRIT PETITION NO. 1603 OF 2023 WITH CIVIL APPLICATION NO.

3805 OF 2025 IN WP/1603/2023 135 WRIT PETITION NO. 14595 OF 2023 WITH WRIT PETITION SA 248/18 & Ors.

3

NO.9432 OF 2024 WITH WRIT PETITION NO. 14856 OF 2023 WITH WRIT PETITION NO. 15713 OF 2023 136 WRIT PETITION NO. 3957 OF 2025 137 WRIT PETITION NO. 8565 OF 2025 138 WRIT PETITION NO. 10469 OF 2025 139 SECOND APPEAL NO. 433 OF 2018 140 SECOND APPEAL NO. 187 OF 2019 WITH CIVIL APPLICATION NO.

1724 OF 2024 IN SA/187/2019 141 CIVIL APPLICATION NO. 11280 OF 2022 IN SA/537/2022 WITH SECOND APPEAL NO. 537 OF 2022 142 CIVIL APPLICATION NO. 9503 OF 2023 IN SA/1109/2004 WITH CIVIL APPLICATION NO. 9504 OF 2023 IN SA/1109/2004 143 CIVIL APPLICATION NO. 11810 OF 2023 IN CA/2718/2014 WITH SECOND APPEAL NO. 252 OF 2014 WITH CIVIL APPLICATION NO. 3659 OF 2014 IN SA/252/2014 WITH SECOND APPEAL NO. 187 OF 2014 WITH CIVIL APPLICATION NO. 2718 OF 2014 IN SA/187/2014 WITH CIVIL APPLICATION NO. 6830 OF 2024 IN SA/187/2014 144 CIVIL APPLICATION NO. 15101 OF 2023 IN WP/685/2007 WITH WRIT PETITION NO. 685 OF 2007 145 CIVIL APPLICATION NO. 2088 OF 2025 IN SA/74/2012 WITH SECOND APPEAL NO. 74 OF 2012 WITH CIVIL APPLICATION NO. 1207 OF 2012 IN SA/74/2012 146 CIVIL APPLICATION NO. 3221 OF 2025 IN SA/251/2016 WITH CIVIL APPLICATION NO. 3223 OF 2025 IN SA/251/2016 WITH X-OBJECTION (STAMP) NO. 38475 OF 2016 IN SA/251/2016 WITH SECOND APPEAL NO. 251 OF 2016 WITH CIVIL APPLICATION NO.

10270 OF 2025 IN X-OBJST/38475/2016 147 CIVIL APPLICATION NO. 4581 OF 2025 IN SA/532/2016 WITH SECOND APPEAL NO. 532 OF 2016 WITH CIVIL APPLICATION NO. 10883 OF 2016 IN SA/532/2016 WITH CIVIL APPLICATION NO. 4553 OF 2024 IN SA/532/2016 148 CIVIL APPLICATION NO. 5865 OF 2025 IN SA/596/2012 WITH CIVIL APPLICATION NO. 9185 OF 2013 IN SA/596/2012 WITH SECOND APPEAL NO. 596 OF 2012 149 CIVIL APPLICATION NO. 6377 OF 2025 IN SA/76/2020 WITH SECOND APPEAL NO. 76 OF 2020 WITH CIVIL APPLICATION NO. 8752 OF 2020 IN SA/76/2020 150 CIVIL APPLICATION NO. 6463 OF 2025 IN SA/133/2024 WITH SECOND APPEAL NO. 133 OF 2024 WITH CIVIL APPLICATION NO. 6065 OF 2024 IN SA/133/2024 151 CIVIL APPLICATION NO. 10286 OF 2025 IN SA/352/2024 WITH SECOND APPEAL NO. 352 OF 2024 152 CIVIL APPLICATION NO. 10287 OF 2025 IN SA/242/2008 WITH SECOND APPEAL NO. 242 OF 2008 153 WRIT PETITION NO. 8348 OF 2015 16.12.2025 154 WRIT PETITION NO. 9451 OF 2017 WITH CIVIL APPLICATION NO.

4882 OF 2025 IN WP/9451/2017 155 WRIT PETITION NO. 9738 OF 2017 WITH WRIT PETITION NO. 4248 OF 2019 156 WRIT PETITION NO. 3990 OF 2019 157 WRIT PETITION NO. 4278 OF 2019 WITH CIVIL APPLICATION NO.

3803 OF 2025 IN WP/4278/2019 158 WRIT PETITION NO. 4680 OF 2019 159 WRIT PETITION NO. 5062 OF 2019 WITH WRIT PETITION NO. 5064 OF 2019 160 WRIT PETITION NO. 9407 OF 2019 161 WRIT PETITION NO. 10249 OF 2019 WITH WRIT PETITION NO. 6751 OF 2014 WITH WRIT PETITION NO. 6753 OF 2014 WITH WRIT PETITION NO. 6755 OF 2014 WITH WRIT PETITION NO. 1211 OF 2019 162 WRIT PETITION NO. 11355 OF 2019 163 WRIT PETITION NO. 11982 OF 2019 SA 248/18 & Ors.

4 164 WRIT PETITION NO. 12434 OF 2019 165 WRIT PETITION NO. 14863 OF 2019 166 WRIT PETITION NO. 14869 OF 2019 167 WRIT PETITION NO. 15554 OF 2019 168 WRIT PETITION NO. 1178 OF 2021

169 WRIT PETITION NO. 11305 OF 2021 WITH CIVIL APPLICATION NO.

3359 OF 2025 IN WP/11305/2021 170 WRIT PETITION NO. 11404 OF 2021 171 WRIT PETITION NO. 1088 OF 2023 172 WRIT PETITION NO. 1746 OF 2023 173 WRIT PETITION NO. 2732 OF 2023 174 WRIT PETITION NO. 4818 OF 2023 175 WRIT PETITION NO. 5453 OF 2023 176 WRIT PETITION NO. 6348 OF 2023 WITH WRIT PETITION NO. 6347 OF 2023 177 WRIT PETITION NO. 6910 OF 2023 178 WRIT PETITION NO. 8335 OF 2023 WITH WRIT PETITION NO. 8341 OF 2023 WITH WRIT PETITION NO. 8338 OF 2023 WITH WRIT PETITION NO. 3663 OF 2023 WITH WRIT PETITION NO. 8339 OF 2023 WITH WRIT PETITION NO. 8336 OF 2023 WITH WRIT PETITION NO. 8346 OF 2023 WITH WRIT PETITION NO. 3555 OF 2023 WITH WRIT PETITION NO. 3661 OF 2023 WITH WRIT PETITION NO. 3666 OF 2023 WITH WRIT PETITION NO. 3665 OF 2023 WITH WRIT PETITION NO. 8342 OF 2023 WITH WRIT PETITION NO. 8351 OF 2023 WITH WRIT PETITION NO. 8349 OF 2023 WITH WRIT PETITION NO. 8344 OF 2023 WITH WRIT PETITION NO. 8348 OF 2023 WITH WRIT PETITION NO. 8345 OF 2023 WITH WRIT PETITION NO. 8343 OF 2023 WITH WRIT PETITION NO. 8337 OF 2023 WITH WRIT PETITION NO. 8350 OF 2023 WITH WRIT PETITION NO. 8352 OF 2023 WITH WRIT PETITION NO. 8340 OF 2023 WITH WRIT PETITION NO. 8353 OF 2023 WITH WRIT PETITION NO. 8347 OF 2023 WITH WRIT PETITION NO. 8354 OF 2023 WITH WRIT PETITION NO. 3671 OF 2023 WITH WRIT PETITION NO. 3664 OF 2023 WITH WRIT PETITION NO. 3659 OF 2023 WITH WRIT PETITION NO. 3672 OF 2023 WITH WRIT PETITION NO. 3669 OF 2023 WITH WRIT PETITION NO. 3660 OF 2023 WITH WRIT PETITION NO. 3667 OF 2023 WITH WRIT PETITION NO. 3556 OF 2023 WITH WRIT PETITION NO. 3668 OF 2023 WITH WRIT PETITION NO. 3670 OF 2023 WITH WRIT PETITION NO. 3662 OF 2023 WITH WRIT PETITION NO.

3673 OF 2023 179 WRIT PETITION NO. 8470 OF 2023 180 WRIT PETITION NO. 9489 OF 2023 181 WRIT PETITION NO. 9651 OF 2023 182 WRIT PETITION NO. 9824 OF 2023 183 WRIT PETITION NO. 10588 OF 2023 184 WRIT PETITION NO. 12724 OF 2023 185 WRIT PETITION NO. 13647 OF 2023 186 WRIT PETITION NO. 14865 OF 2023 187 WRIT PETITION NO. 14955 OF 2023 188 WRIT PETITION NO. 15035 OF 2023 189 WRIT PETITION NO. 15459 OF 2023 190 SECOND APPEAL NO. 414 OF 2014 WITH CIVIL APPLICATION NO.

6942 OF 2014 IN SA/414/2014 191 SECOND APPEAL NO. 149 OF 2016 192 SECOND APPEAL NO. 296 OF 2018 WITH CIVIL APPLICATION NO.

5516 OF 2018 IN SA/296/2018 193 SECOND APPEAL NO. 412 OF 2018 WITH CIVIL APPLICATION NO. 17.12.2025 7406 OF 2018 IN SA/412/2018 194 SECOND APPEAL NO. 508 OF 2018 WITH CIVIL APPLICATION NO.

10615 OF 2017 IN SA/508/2018 195 SECOND APPEAL NO. 46 OF 2020 WITH CIVIL APPLICATION NO. 16744 OF 2022 IN SA/46/2020 WITH CIVIL APPLICATION NO. 1119 OF SA 248/18 & Ors.

5

2020 IN SA/46/2020 WITH CIVIL APPLICATION NO. 3563 OF 2020 IN SA/46/2020 197 SECOND APPEAL NO. 481 OF 2022 WITH CIVIL APPLICATION NO. 13420 OF 2022 IN SA/503/2023 WITH SECOND APPEAL NO. 503 OF 2023 198 SECOND APPEAL NO. 561 OF 2022 WITH CIVIL APPLICATION NO.

11745 OF 2022 IN SA/561/2022 199 SECOND APPEAL NO. 822 OF 2022 200 SECOND APPEAL NO. 135 OF 2024 WITH CIVIL APPLICATION NO.

6067 OF 2024 IN SA/135/2024 201 SECOND APPEAL NO. 301 OF 2024 WITH CIVIL APPLICATION NO.

10452 OF 2024 IN SA/301/2024 202 SECOND APPEAL NO. 397 OF 2024 WITH CIVIL APPLICATION NO.

12687 OF 2024 IN SA/397/2024 203 SECOND APPEAL NO. 406 OF 2024 204 SECOND APPEAL NO. 412 OF 2024 WITH CIVIL APPLICATION NO.

12973 OF 2024 IN SA/412/2024 205 SECOND APPEAL NO. 592 OF 2000 WITH CIVIL APPLICATION NO. 5635 OF 2000 IN SA/592/2000 WITH CIVIL APPLICATION NO. 8022 OF 2007 IN SA/592/2000 WITH CIVIL APPLICATION NO. 5613 OF 2021 IN SA/592/2000 WITH CIVIL APPLICATION NO. 10283 OF 2025 IN SA/592/2000 WITH CIVIL APPLICATION NO. 8032 OF 2025 IN SA/592/2000 206 SECOND APPEAL NO. 913 OF 2006 WITH CIVIL APPLICATION NO. 7753 OF 2011 IN SA/913/2006 WITH SECOND APPEAL NO. 240 OF 2006 WITH CIVIL APPLICATION NO. 3043 OF 2006 IN SA/240/2006 WITH CIVIL APPLICATION NO. 10604 OF 2006 IN SA/913/2006 207 SECOND APPEAL NO. 569 OF 2010 WITH CIVIL APPLICATION NO.

12334 OF 2010 IN SA/569/2010 [ARUN R. PEDNEKER, J.] ssc/