Rajasthan High Court - Jaipur
Bal Mukand S/O Guljhari Lal Caste Mali vs Ravi Kant Sharma S/O Jugal Kishoe ... on 12 July, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14024/2018
Bal Mukand S/o Guljhari Lal Caste Mali S/o Guljhari Lal , Aged
About 30 Years, Permanent Address Shop No. 11 Mawandia Book
Depot, Opp. Dalmiya Girls School, Station Road, Chirawa, Tehsil
Chirawa, District Jhunjhunu, Rajasthan
----Petitioner
Versus
1. Ravi Kant Sharma S/o Jugal Kishoe Sharma, Caste
Brahmin S/o Jugal Kishoe Sharma , R/o Ward No. 19,
Chirawa, Tehsil Chirawa, District Jhunjhunu, Rajasthan
2. Smt. Madhu Sharma W/o Sh. Ravi Kant Sharma , Caste
Brahmin, R/o Ward No. 19, Chirawa, Tehsil Chirawa,
District Jhunjhunu, Rajasthan
3. Norang Ram Saini S/o Late Mohabat Ram Saini , Caste
Mali R/o Mawandiyon Ki Dhani, Tan Aduka, Tehsil Chirawa,
District Jhunjhunu, Rajasthan
4. Sh. Vinod Kumar Jangid S/o Late Bhumal Ram Jangid ,
Caste Khati R/o Islampur, Tehsil And District Jhunjhunu,
Rajasthan
5. Sh. Haji Hakimuddin S/o Late Sh. Haji Mohammad Safi ,
Caste Vyapari Musalman, R/o Sultana Hathiram Ka, Tehsil
Chirawa, District Jhunjhunu, Rajasthan
----Respondents
For Petitioner(s) : Mr. N.L. Agarwal HON'BLE MR. JUSTICE ALOK SHARMA Order 12/07/2018 Counsel for the petitioner seeks permission to withdraw the writ petition.
He is permitted to do so. Writ petition is dismissed as withdrawn.
(ALOK SHARMA),J Powered by TCPDF (www.tcpdf.org)