Orissa High Court
State Of Odisha And Others vs Smt. Surama Manjari Das And .... ... on 14 October, 2022
Author: S. K. Panigrahi
Bench: S. K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.15763 of 2021
State of Odisha and others .... Petitioners
Mr. Manoj Kumar Khuntia, AGA
-versus-
Smt. Surama Manjari Das and .... Opposite Parties
others
None
CORAM:
THE CHIEF JUSTICE
DR. JUSTICE S. K. PANIGRAHI
ORDER
14.10.2022 Order No. I. A. No.6147 of 2022
01. 1. Considering the submission made, the application for correction of the cause title of Order No.2 dated 16th July, 2021 is allowed.
2. In the cause title of Order No.2 dated 16th July 2021, the description of Opposite Parties inadvertently reflected as "Sales Tax Officer, Cuttack II" be read as "Smt. Surama Manjari Das and others".
(Dr. S. Muralidhar) Chief Justice (Dr. S. K. Panigrahi) Judge M. Panda