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[Cites 0, Cited by 0] [Section 56(7)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(7)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)The Returning Officer shall open, or cause to be opened, simultaneously the ballot box or boxes used at more than one polling station and shall have the total number of ballot papers found in such box or boxes counted and recorded in Part II of ballot paper account in Form-XXV.