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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(10) in The Prevention of Food Adulteration Rules, 1955

(10)[ [ [[Table iodized salt or table iron fortified common salt] [Substituted by G.S.R. 11(E), dated 4th January, 1985.] ] containing anticaking agent shall be sold only in a package which shall bear the label as specified in sub-rule (V) of rule 42.