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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(2)(b) in Orissa Value Added Tax Act, 2004

(b)Call for details and particulars regarding the services provided by public utilities or any person which, in his opinion, are relevant and useful and cause the results of the survey to be published, from time to time, in any manner as he deems fit; and