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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Union of India - Subsection

Section 234(6) in The Coal Mines Regulations, 2011

(6)Assistant manager duly authorised in writing by the manager shall be placed in-charge of the entire work, including the operation of carrying the apparatus or machine to be used for welding or cutting from surface to belowground and bringing the same back to surface when no longer required belowground.