Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(3) in The Post Office Savings Certificates Rules, 1960 (3)A certificate of discharge may be issued by the post office to any person encashing a certificate on payment of the fee, specified in sub-rule (1) of Rule 32.
