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State of Jammu-Kashmir - Section

Section 16 in Jammu and Kashmir Nursing Council Act, 2012

16. Maintenance of annual list of registered persons

— The Registrar shall maintain a list of registered persons under the Act on or before a date to be fixed in this behalf by the Council and thereafter every year get the list printed and published. The list shall contain,—
(a)the names entered in the respective registers arranged in alphabetical order according to surnames;
(b)the registered address or placement address of each person whose name is entered in the register; and
(c)the registered qualification of each such person and the date on which such qualification was certified/entered.