Section 12(1)(i) in Caltex [Acquisition of Shares of Caltex Oil Refining (India) Limited And of the Undertakings in India of Caltex (India) Limited] Act, 1977

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(i)whose services are transferred by or under this Act to the Central Government or the successor Government company, or

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