Supreme Court - Daily Orders
Hossain Mohammad Kaizer vs National Consumers Cooperative Stores ... on 13 February, 2024
Bench: Sanjay Karol, Aravind Kumar
ITEM NO.46 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 25380/2023
(Arising out of impugned final judgment and order dated 23-09-2022
in MAT No. 1387/2022 passed by the High Court at Calcutta)
HOSSAIN MOHAMMAD KAIZER Petitioner(s)
VERSUS
NATIONAL CONSUMERS COOPERATIVE STORES LTD & ORS. Respondent(s)
Date : 13-02-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KAROL
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s)
Mr. Maninder Singh, Sr. Adv.
Mr. Zoheb Hossain, AOR
Mr. Pingal, Adv.
Ms. Abhipriya, Adv.
For Respondent(s)
Mr. Shyam Divan, Sr. Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Swarnendu Chatterjee, AOR
Mr. Udayaditya Banerjee, Adv.
Mr. Arkadipta Sengupta, Adv.
Ms. Deepakshi Garg, Adv.
Ms. Sujal Gupta, Adv.
Ms. Zeb Hasan, Adv.
Ms. Tanvi Chuphal, Adv.
Mr. Jaideep Gupta, Sr. Adv.
Ms. Anju Thomas, Adv.
Mr. Shreyas Awasthi, Adv.
Ms. Lihzu Shiney Konyak, Adv.
Ms. Astha Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter next week. Interim order to continue till the next date of listing.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2024.02.14 18:01:26 IST Reason: (NIDHI AHUJA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER