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Supreme Court - Daily Orders

Hossain Mohammad Kaizer vs National Consumers Cooperative Stores ... on 13 February, 2024

Bench: Sanjay Karol, Aravind Kumar

     ITEM NO.46                           COURT NO.9                  SECTION XVI

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 25380/2023
     (Arising out of impugned final judgment and order dated 23-09-2022
     in MAT No. 1387/2022 passed by the High Court at Calcutta)

     HOSSAIN MOHAMMAD KAIZER                                           Petitioner(s)
                                     VERSUS
     NATIONAL CONSUMERS COOPERATIVE STORES LTD & ORS.                  Respondent(s)

     Date : 13-02-2024 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KAROL
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)
                                    Mr. Maninder Singh, Sr. Adv.
                                    Mr. Zoheb Hossain, AOR
                                    Mr. Pingal, Adv.
                                    Ms. Abhipriya, Adv.

     For Respondent(s)
                                    Mr. Shyam Divan, Sr. Adv.
                                    Ms. Malvika Trivedi, Sr. Adv.
                                    Mr. Swarnendu Chatterjee, AOR
                                    Mr. Udayaditya Banerjee, Adv.
                                    Mr. Arkadipta Sengupta, Adv.
                                    Ms. Deepakshi Garg, Adv.
                                    Ms. Sujal Gupta, Adv.
                                    Ms. Zeb Hasan, Adv.
                                    Ms. Tanvi Chuphal, Adv.

                                    Mr. Jaideep Gupta, Sr. Adv.
                                    Ms. Anju Thomas, Adv.
                                    Mr. Shreyas Awasthi, Adv.
                                    Ms. Lihzu Shiney Konyak, Adv.
                                    Ms. Astha Sharma, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter next week. Interim order to continue till the next date of listing.

Signature Not Verified

Digitally signed by
Nidhi Ahuja
Date: 2024.02.14
18:01:26 IST
Reason:



                         (NIDHI AHUJA)                    (VIRENDER SINGH)
                           AR-cum-PS                       BRANCH OFFICER