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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(26) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(26)"tramway system alignment" in relation to any municipal area means such alignment of the tramway system as has been notified by the State Government for construction of the tramway system;