Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Bihar - Subsection Section 76(1) in The Bihar State Housing Board Act, 1982 (1)The Board shall cause to be maintained proper books of accounts and such other books as the Rule may require and shall prepare in accordance with the Rule and annual statement of account.
