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Union of India - Section

Section 161 in The Navy (Pension) Regulations, 1964

161. Communication of sanction to the Controller of Defence Accounts (Pensions).

- Every sanction of a pension, allowance or gratuity sanctioned by any authority other than the Controller of Defence Accounts (Pensions) or the Controller of Defence Accounts (Navy) shall be communicated to the Controller of Defence Accounts (Pensions), who shall arrange for its payment.Section II-Applications for pension etc. and their disposal