Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 14 in BIHAR SPORTS UNIVERSITY ACT, 2021 14. The Dean.— Every Dean shall be appointed in such manner, and on such terms and conditions of service, and shall exercise powers and perform duties, as may be prescribed by the Statutes.
