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Supreme Court - Daily Orders

Rajasthan Public Service Commission vs Babal Devi Meena on 17 September, 2018

Bench: Uday Umesh Lalit, Ashok Bhushan

     ITEM NO.26                               COURT NO.9                 SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31068/2018

     (Arising out of impugned final judgment and order dated 27-04-2018
     in DBCSAW No. 1666/2017 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     RAJASTHAN PUBLIC SERVICE COMMISSION                                  Petitioner(s)

                                                     VERSUS

     BABAL DEVI MEENA & ORS.                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.128150/2018-CONDONATION OF DELAY
     IN FILING and IA No.128154/2018-EXEMPTION FROM FILING O.T. )

     Date : 17-09-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr. Amit Lubhaya, Adv.
                                       Mr. Aniruddha Deshmukh, AOR

     For Respondent(s)                 Ms.   Aishwarya Bhati, AOR
                                       Ms.   C. Rathervada, Adv.
                                       Ms.   V. Mishra, Adv.
                                       Ms.   Tanya P., Adv.
                                       Ms.   Ritu Apparna, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Pending application(s), if any, stands disposed of accordingly.

Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.09.19

(ASHWANI THAKUR) 16:40:59 IST Reason: (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER