Supreme Court - Daily Orders
Rajasthan Public Service Commission vs Babal Devi Meena on 17 September, 2018
Bench: Uday Umesh Lalit, Ashok Bhushan
ITEM NO.26 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31068/2018
(Arising out of impugned final judgment and order dated 27-04-2018
in DBCSAW No. 1666/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
RAJASTHAN PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
BABAL DEVI MEENA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.128150/2018-CONDONATION OF DELAY
IN FILING and IA No.128154/2018-EXEMPTION FROM FILING O.T. )
Date : 17-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Amit Lubhaya, Adv.
Mr. Aniruddha Deshmukh, AOR
For Respondent(s) Ms. Aishwarya Bhati, AOR
Ms. C. Rathervada, Adv.
Ms. V. Mishra, Adv.
Ms. Tanya P., Adv.
Ms. Ritu Apparna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending application(s), if any, stands disposed of accordingly.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.09.19(ASHWANI THAKUR) 16:40:59 IST Reason: (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER