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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(5)(c) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(c)grant No., patta No. or other lease No. covering the total area of each tea estate (garden) and the land revenue assessed and payable against each;