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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(2) in The Meghalaya Forest Regulation (Application and Amendment) Act, 1973

(2)It extends to the whole of Meghalaya :Provided that the Government of Meghalaya may, by notification, exempt any place from the operation of the whole or any part thereof, and witdraw such exemption.