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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(1)(b) in The Goa, Daman And Diu Reorganisation Act, 1987

(b)constituencies in which seats are reserved for the Scheduled Castes and Scheduled Tribes shall, as far as practicable, be located in areas where the proportion of their population to the total population is the largest.