Delhi High Court - Orders
M/S. Preet Land Promoters And ... vs State Nct Of Delhi , Standing Counsel & ... on 26 May, 2023
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 946/2023 & CRL.M.A. 8697/2023, CRL.M.A. 8698/2023
M/S. PREET LAND PROMOTERS AND DEVELOPERS PVT.
LTD. & ORS.
..... Petitioners
Through: None.
versus
STATE NCT OF DELHI , STANDING COUNSEL & ANR.
..... Respondents
Through: Ms. Rupali Bandhopadya, ASC for
the State with Mr. Akshay Kumar and
Mr. Abhijeet Kumar, Adv.
Insp. Babu Lal, P.S.DIU, South West
District.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 26.05.2023 None is appearing for the petitioners. Learned ASC, on instructions from the Investigating Officer, submitted that settlement has been arrived at between the petitioners and respondent no.2. She further submitted that respondent no.2 is not well today, so she is not available today.
List on 12th October, 2023.
RAJNISH BHATNAGAR, J MAY 26, 2023/ib This is a digitally signed order.
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