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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(y) in Himalayan Garhwal University Act, 2016

(y)To establish information center throughout the country of India and abroad and to do all such other acts or things whether incidental to the powers aforesaid or not, as may be necessary to further the objects of the University;