Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act] State of Maharashtra - Subsection Section 91(2)(a) in The Maharashtra Municipal Corporations Act, 1949 (a)any sums borrowed in exercise of the powers conferred by or under this Act for the purposes of Chapters XII and XIII;