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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Jharkhand - Subsection

Section 120(1) in Bihar Factories Rules, 1950

(1)In factories where employees work at night no movements of railway vehicles otherwise than by hand shall be permitted by the manager between sunset and sunrise unless the tracks and their vicinity are lighted on a scale of not less than one foot candle as measured at ground level out of doors by any recognised type of photometer or illumination meter at a time when the atmosphere is free from dust or obscuring fumes.