Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(e) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(e)'Duty' means the duties prescribed for the members of service in these rules;