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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Geneva Conventions Act, 1960

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
14th August, 1961; vide Notification No. S.R.O. 222, dated the 2nd August, 1961, see Gazette of India, 1961, Pt. II, Section 4, p. 151.Extended to the Union territory of Pondicherry by Act 26 of 1968, S.3 and Schedule.