Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 380 in Goa Prisons Rules, 2006 380. Chairman of the Board of Visitors. - The District and Sessions Judge, in whose jurisdiction the jail is situated, shall be the Chairman of the Board. In his absence in the meetings of the Board, the District Magistrate of the concerned District shall act as Chairman of the Board.
