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State of West Bengal - Section

Section 85 in West Bengal Municipal (Building) Rules, 2007

85. Requirements of special occupancies under any other law in force.

— Notwithstanding anything contained in these rules, a building shall comply with the special requirements, if any, laid down in the Factories Act, 1948 (63 of 1948) or in any other law for the time being in force in relation to such building.