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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(10) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(10)The State Registrar shall supply such relevant information pertaining to the state register to other department of the State Government, local bodies, other State Government, the Central Government or other such statutory/constitutional bodies in such manner at such interval as may be notified.