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State of Kerala - Section

Section 34 in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

34. Saving of existing societies.

- Every society registered under the Act for the Registration of Literary, Scientific and Charitable Societies in Cochin (Cochin Act 11 of 1088) and in existence at the commencement of this Act shall be deemed to be registered under this Act.