Punjab-Haryana High Court
Dalip Singh Thr Lrs Waryam Singh And Ors vs Sukhbir Singh & Ors on 18 January, 2016
Author: Rekha Mittal
Bench: Rekha Mittal
110
IN THE PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
CR-6956-2015
Date of decision : 18.01.2016
Dalip Singh now deceased through his legal representatives
... Petitioners
Versus
Sukhbir Singh and others
... Respondents
CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL
Present: Mr.Som Nath Saini, Advocate
for the petitioners.
***
REKHA MITTAL, J.(ORAL)
Counsel for the petitioners states that the petition may be dismissed as withdrawn with a liberty to file fresh one after annexing all the relevant documents.
Dismissed as withdrawn with liberty aforesaid.
(REKHA MITTAL) JUDGE January 18, 2016.
Davinder Kumar DAVINDER KUMAR 2016.01.18 17:04 I attest to the accuracy and integrity of this document