Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Himachal Pradesh - Subsection

Section 87(1)(i) in Himachal Pradesh Co-Operative Societies Act, 1968

(i)to the Collector and shall be accompanied by a certificate signed by the Registrar or by any person authorised by him in this behalf;