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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Bihar Preservation and Improvement of Animals Rules, 1960

(1)Where the Veterinary Officer does net send the animal to nearest cattle pound under sub-section (3) of Section 10, he shall in the first instance, serve a notice on the owner of the animal for removing the animal within 15 days of the service thereof, on payment of the charges incurred over its maintenance.