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Union of India - Section

Section 27 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

27. Penalty for failure to regulate speed to avoid creation of excessive wash or section.-

If the master of the vessel fails to regulate the speed of the vessel to avoid creation of excessive wash or suction likely to cause damage the stationary or other moving vessel or structures in contravention of Regulation 7, he shall be punishable with fine which may extend to two hundred rupees.