Chattisgarh High Court
Palak Khatuja vs Union Of Iindia on 25 November, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Appeal No.277 of 2021
Manisha Khatuja Versus Union of India and others
along with
WPT No.152/2021, WPT No.153/2021, WA No.281/2021, WA No.291/2021, WA
No.275/2021, WA No.308/2021, WA No.315/2021, WA No.318/2021 and WPT
No.151/2021
25/11/2021 Mr.N.Naha Roy, Mr.Anand Dadariya and
Mr.P.K.Tulsyan, counsel for the respective petitioners.
Mr.Amit Chaudhari, Assistant Solicitor General for the
Union of India/respondents.
List these matters after six weeks. In the meanwhile, parties may complete the pleadings and file paper book.
Sd/- Sd/-
(Sanjay K. Agrawal) (Arvind Singh Chandel)
Judge Judge
B/-