Madhya Pradesh High Court
Deepak Rawat @ Deepu vs The State Of Madhya Pradesh on 25 February, 2021
Author: Anand Pathak
Bench: Anand Pathak
THE HIGH COURT OF MADHYA PRADESH .....................No.........................
Gwalior, 25.2.2021 Because of preoccupation with Division Bench till 4.40 pm, no time is left for Single Bench, therefore, matters are adjourned as under:
Serial Numbers Next date of listing 40 to 50 On 26.02.2021 1 to 9, 21 to 37 On 01.03.2021 Interim order, if any, passed earlier shall continue till next date of listing.
(Anand Pathak) Judge Rashid RASHID Digitally signed by RASHID KHAN DN: c=IN, o=HIGH COURT Of M P BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=23377d7d214c811801fc322b576ca4ed1954237f KHAN 6324416af3985b5e9940ed42, serialNumber=111cc474a72b078dc9a89f3cb13bb668fd8e 0e91beda3cb721bbd836d768b09c, cn=RASHID KHAN Date: 2021.02.26 12:09:43 +05'30'