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State of Uttar Pradesh - Section

Section 28 in U.P. Industries (Directorate of Handloom and Textiles) Service Rules, 1993

28. Saving.

- Nothing in these rules shall affect reservation and other concession required to be provided for the candidates belonging to the Scheduled Castes and Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued form time to time in this regard.