Supreme Court - Daily Orders
Union Of India vs Sunil Kumar B. on 12 July, 2019
Bench: Chief Justice, Deepak Gupta, Aniruddha Bose
SLP(C) D.No. 11023/2019
1
ITEM NO.11 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 11023/2019
(Arising out of impugned final judgment and order dated 12-10-2018
in WPC Nos. 602/2015 and 13120/2015 passed by the High Court Of
Kerala At Ernakulam)
UNION OF INDIA Petitioner
VERSUS
SUNIL KUMAR B. & ORS. Respondents
(FOR ADMISSION and I.R. and IA No.88750/2019-CONDONATION OF DELAY
IN FILING and IA No.88751/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.88752/2019-CONDONATION OF DELAY IN
REFILING IA No. 95218/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 12-07-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner
Mr. Sanjay Jain, ASG
Mr. C.A. Sundaram, Sr. Adv.
Mr. R. Balasubramanian, Sr. Adv.
Ms. Ruchi Kohli, Adv.
Mr. Ankur Talwar, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondents
Mr. Nishe Rajen Shonker, AOR
Ms. Anu K. Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Reegan S. Bel, Adv.
Dr. K.P. Kylasanatha Pillay, Sr. Adv.
Signature Not Verified Mr. A. Venayagam Balan, AOR
Digitally signed by
DEEPAK GUGLANI
Date: 2019.07.15
Mr. V.S. Lakshmi, Adv.
16:45:01 IST
Reason: Mr. Zartab Anwar, Adv.
Mr. J.P. Cama, Sr. Adv.
Mr. Prakash Ranjan Nayak, AOR
Mr. M. Benny P. Thomas, Adv.
SLP(C) D.No. 11023/2019
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Mr. Siddharth, Adv. (AOR)
Mr. Keshav Mohan, Adv.
Mr. Amit Kumar Agrawal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
List the present matter alongwith Review Petition (Civil) Nos. 1430-1431/2019 in open Court.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master