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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(2)(f) in Bombay Primary Education Act, 1947

(f)to determine, on the recommendation of the Administrative Officer, the distance measured according to the nearest road between an approved school and the residence of a child for purposes of clause (c) of Section 33;