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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(10) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(10)The Vice-Chancellor may appoint committees or- sub-committee by whatever name called, of members of the staff to manage such activities as he may deem fit and/or otherwise authorise any officer of the university to appoint such committees.