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Supreme Court - Daily Orders

C.I.T -Iii vs Sun Investments P.Ltd. on 24 July, 2014

è     ITEM NO.45                             REGISTRAR COURT. 1                        SECTION III
A

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR PANKAJ BHANDARI

     Petition(s) for Special Leave to Appeal (C) No(s). 20275/2013

     C.I.T -III                                                                 Petitioner(s)

                                                         VERSUS

     SUN INVESTMENTS P.LTD.                                                     Respondent(s)


     Date : 24/07/2014 This petition was called on for hearing today.


     For Petitioner(s)
                                            Mr. Amit Upreti, Adv.
                                            Mrs. Anil Katiyar ,Adv.


     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The learned counsel for the petitioner to file process fee and spare copies for effecting service on the sole respondent.

On filing of the same, office to issue notice.

List again on 27.10.2014.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.07.26 11:00:05 IST Reason: