Patna High Court - Orders
Nand Kishore Bhagat vs The State Of Bihar on 9 November, 2023
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2140 of 2019
In
Miscellaneous Jurisdiction Case No.3968 of 2016
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1. Nand Kishore Bhagat Son of Ramayan Bhagat Resident of Village-
Bilashpur, P.O. Ghordiha, P.S. Karaghar, District- Rohtas.
2. Surendra Kumar Singh Son of Late Budhan Singh Resident of Village-
Satyanarayan Tola, P.O. Jonhi, P.S. Bikramganj, District- Rohtas.
3. Rajendra Singh Son of Late Kedar Singh Resident of Village- Tetarhar, P.O.
Paruki, P.S. Dinara, District- Rohtas.
4. Bhaiya Ram Singh Son of Radhika Singh Resident of Village- Bairi Tola,
P.O. Madhurampur, P.O. Karmaini, District- Rohtas.
5. Shambhu Singh Son of Ramjit Singh Resident of Village- Jarlahimathia,
P.O. Mani, P.S. Bikramganj, District- Rohtas.
6. Ganga Dayal Yadav Son of Shiv Yadav Resident of Village- Parsar, P.O.
Parsar, P.S. Karakat, District- Rohtas.
7. Amit Kumar Son of Late Rajpati Ram Resident of Village- Dhanawkhalsa,
P.O. Marajhiya, P.S. Nasriganj, District- Rohtas.
8. Jitendra Kumar Son of Rajendra Prasad Singh Resident of Village- Kishuari,
P.O. Karma, P.S. Karakat, District- Rohtas.
9. Gyanti Devi Wife of Krishna Kumar Pathak Resident of Village- and P.O.
Motha, P.S. Karakat, District- Rohtas.
10. Ram Naresh Ram Son of Ganauri Ram Resident of Village- Dhelabad, P.O.
and P.S. Amjhore, District- Rohtas.
11. Suresh Ram Son of Gorakh Ram Resident of Village- Shivpur, P.O. Darihat,
P.S. Dehri, District- Rohtas.
12. Bina Kumari Wife of Suryanath Singh Resident of Village- Basgitiya, P.O.
Jamorhi, P.S. Bikramganj, District- Rohtas.
13. Rula Kumari Wife of Vijay Kumar Resident of Village- Malwar, P.O.
Malwar, P.S. Shivsagar, District- Rohtas.
14. Renu Devi Wife of Indra Singh Resident of Village- Mahajan Toli, P.O. and
P.S.- Sasaram, District- Rohtas.
15. Uma Devi Wife of Sri Ram Narayan Sah Resident of Village- Pawara, P.O.
Kusumhara P.S.- Bikramganj, District- Rohtas.
16. Shiv Narayan Singh Son of Sri Sudeshi Singh Resident of Village- and P.O.
Indrapuri P.S.- Tilauthu, District- Rohtas.
17. Kumari Radha Raj Wife of Chandradeo Singh Resident of Village- Lahera,
P.O. Chandanpura P.S.- Tilauthu, District- Rohtas.
18. Sushila Devi Wife of Gajendra Prasad Resident of Village- Pachhar, P.O.
Adhara P.S.- Nokha, District- Rohtas.
19. Ram Ashish Singh Son of Baleshwar Singh Resident of Village-
Ramandihara, P.O. Mani P.S.- Bikramganj, District- Rohtas.
20. Mira Kumari Wife of Ram Bali Sah Resident of Village- Ramandihara, P.O.
Patna High Court MJC No.2140 of 2019(5) dt.09-11-2023
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Mani P.S.- Bikramganj, District- Rohtas.
21. Rina Kumari Wife of Radheshyam Prasad Resident of Village- Keshodih,
P.O. Mani P.S.- Bikramganj, District- Rohtas.
22. Sima Kumari Wife of Sushil Kumar Resident of Village- and P.O. and P.S.-
Sanjholi, District- Rohtas.
23. Mahendra Singh Yadav Son of Sita Ram Singh Resident of Village-
Jayantipur, P.O. Chunahata P.S.- Nauhatta, District- Rohtas.
24. Prem Chandra Ram Son of Sri Krishna Ram Resident of Village- Sansar
Dihri, P.O. Kurur P.S.- Karakat, District- Rohtas.
25. Dilip Kumar Son of Ganja Bihun Singh Resident of Village- Kurwa, P.O.
Budhawal P.S.- Karakat, District- Rohtas.
26. Rakesh Kumar Son of Sri Sita Ram Paswan Resident of Village- Bardiha,
P.O. Kuru P.S.- Karakat, District- Rohtas.
27. Satyendra Kumar Ram Son of Indrabas Ram Resident of Village and P.O.-
Amaura, P.S.- Karakat, District- Rohtas.
28. Anita Devi Wife of Shyam Bihari Ram Resident of Village and P.O.- Band,
P.S.- Karakat, District- Rohtas.
29. Sangita Devi Wife of Kalpnath Singh Resident of Village and P.O.-
Dhawani, P.S.- Karakat, District- Rohtas.
30. Murlidhar Singh Son of Ram Nath Singh Resident of Village- Kishunpur,
P.O.- Saraon, P.S.- Dinara, District- Rohtas.
31. Vidyawati Devi Wife of Santosh Choudhary Resident of Village Jagarnath
Tola P.O.- Moudihan, P.S.- Nokha, District- Rohtas.
32. Umesh Prasad Son of Chandradeo Prasad Resident of Village
Dharmagathpur, P.O.- Kusumhara, P.S.- Bikramganj, District- Rohtas.
33. Shashi Kant Prasad Son of Tulsi Ram Resident of Village and P.O.-
Deomarkende, P.S.- Karakat, District- Rohtas.
34. Teslal Singh Son of Gulabchand Singh Resident of Village- Jarlahimathiya,
P.O.- Mani, P.S.- Bikramganj, District- Rohtas.
35. Lakhichand Das Son of Jagat Das Resident of Village- and P.O.- Parsar, P.S.-
Karakat, District- Rohtas.
36. Rama Shankar Singh Son of Moti Singh Resident of Village- and P.O.-
Kusumhara, P.S.- Karakat, District- Rohtas.
37. Hari Narayan Singh Son of Ambika Mahto Resident of Village- and P.O.-
Parariya, P.S.- Nauhatta, District- Rohtas.
38. Sunita Devi Ramasharaya Ram Resident of Village and P.O.- Dihari, P.S.-
Rajpur, District- Rohtas.
39. Arjun Prasad Son of Ram Chandra Singh Resident of Village Linga, P.O.-
Gotpa, P.S.- Bikramganj, District- Rohtas.
40. Sri Bhagwan Ram Son of Sudhu Ram Resident of Village and P.O.- Munji,
P.S.- Karakat, District- Rohtas.
41. Sri Kanti Kumari Wife of Hridaya Nand Singh Resident of Village Thakurai
Parasiya, P.S.- Nasriganj, District- Rohtas.
Patna High Court MJC No.2140 of 2019(5) dt.09-11-2023
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42. Chameli Devi Wife of Hridaya Sah Resident of Village Chanka, P.S.- Nokha,
District- Rohtas.
43. Parwati Devi Wife of Hari Prasad Singh Resident of Village Naugai P.O.-
Sikariya, P.S.- Sasaram, District- Rohtas.
44. Naradmuni Ram Son of Ram Bachan Ram Resident of Village Khurhariya
P.O.- Deokhar, P.S.- Karaghar, District- Rohtas.
45. Rajendra Ram Son of Suresh Ram Resident of Village Bardiha P.O.- Tilari,
P.S.- Sheosagar, District- Rohtas.
46. Sarda Devi Wife of Rana Pratap Singh Resident of Village Ghodihi P.O.-
Sirkhinda, P.S.- Nokha, District- Rohtas.
47. Ram Awadhesh Singh Son of Sukhan Singh Resident of Village and P.O.-
Tilkapur, P.S.- Karakat, District- Rohtas.
48. Janul Haque Ansari Son of Ishaque Ansari Resident of Village Sotwa, P.O.-
Ghodiha, P.S.- Nokha, District- Rohtas.
49. Janardan Pandey Son of Hira Pandey Resident of Village and P.O.- Sakala,
P.S.- Karakat, District- Rohtas.
50. Bhola Prasad Singh Son of Late Suryadeo Singh Resident of Village and
P.O.- Sadokhar, P.S.- Chenari, District- Rohtas.
51. Munsi Ram Son of Late Vishwanath Ram Resident of Village Lohara, P.O.-
Mamrejpur, P.S.- Chenari, District- Rohtas.
52. Brij Mohan Prajapati Son of Ram Kumar Prajapati Resident of Village
Atmiganj P.O.- Mahdewa, P.S.- Nasriganj, District- Rohtas.
53. Binda Devi Wife of Sidhnath Singh Resident of Village and P.O.- Mangraon,
P.S.- Nasriganj, District- Rohtas.
54. Chinta Devi Wife of Amar Kant Singh Resident of Village Panapur, District-
Rohtas.
55. Pushpa Devi Wife of Chandra Shekhar Choudhary Resident of Village
Jamalpur, P.O.- Atami, P.S.- Nasriganj, District- Rohtas.
56. Dasrath Ram Son of Sita Ram Paneri Resident of Village and P.O.-
Mangraon, P.S.- Nasriganj, District- Rohtas.
57. Hari Narayan Prasad Son of Ambika Mahto Resident of Village Parariya
P.O.- and P.S.- Nauhatta, District- Rohtas.
58. Kamla Kuer Wife of Late Murari Ram Resident of Village Bahuara, P.O.-
and P.S.- Bikramganj, District- Rohtas.
59. Sudarshan Paswan Son of Rama Nand Paswan Resident of Village and P.O. -
Nokhparasi, P.S.- Karakat, District- Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. Sri R.K. Mahajan Principal Secretary, Education Department, Government
of Bihar, Patna.
3. Sri Kumar Ramanuj Director, Mass Education, Education Department,
Government of Bihar, Patna.
Patna High Court MJC No.2140 of 2019(5) dt.09-11-2023
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4. Sri Pankaj Dixit District Magistrate, Rohtas, Sasaram.
5. Sri Prem Chand District Education Officer, Rohtas, Sasaram.
6. Sri Sudhir Kumar District Programme Officer, Literacy, Rohtas, Sasaram.
7. Sri Anil Kumar Pandey Additional District Magistrate, Rohtas, Sasaram.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Shashi Shekar Tiwary, Advocate
For the Opposite Party/s : Mr.Prabhat Ranjan Singh, Ac to Aag13
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE RAMESH CHAND
MALVIYA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
5 09-11-2023Learned counsel for the petitioners on instruction submitted that the present petition does not survive for consideration.
2. Accordingly, the present MJC No. 2140 of 2019 stands disposed of as it has become infructuous.
(P. B. Bajanthri, J) ( Ramesh Chand Malviya, J) abhishekkr/-
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