Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in Rajasthan Public Parks Rules, 1959 6. Prohibition to keep domestic animals - No superintendent or any Officer-in-charge of a park or any other park servant shall keep any domestic animal within the precincts of the park without written permission of the Head of the Department.
